Bhupinder Kumar And Ors. vs Union Of India And Ors.
2014 Latest Caselaw 5880 Del

* IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          Reserved on: 31.07.2014
                                        Pronounced on: 17.11.2014

+      W.P.(C) 7371/2010, C.M. NO.6771/2014
       BHUPINDER KUMAR AND ORS.               ..... Petitioners
                    Through: Sh. Tarun Sharma and Ms. Boudh Prabha,
                    Advocates.
                           Versus
       UNION OF INDIA AND ORS.                    ..... Respondents

Through: Sh. Sanjay Jain, ASG with Sh. Vikram Jetly, Sh. Ruchir Mishra and Sh. Mukesh Kumar Tiwari, Advocates, for UOI. Sh. Naresh Kaushik, Advocate, for UPSC. Sh. G.D. Gupta, Sr. Advocate with Sh. Piyush Sharma, Advocates, for Resp. No.7. Sh. Sidharth Luthra, Sr. Advocate with Ms. Supriya Juneja and Sh. Viraj Gandhi, Advocates, for Resp. Nos. 8 and 10.

Respondent No.4 in person. Sh. Darpan Wadhwa, Sh. Arun Khatri and Ms. Roshni Namboodiry, Advocates, for Sh. D.S. Shukla/applicant.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIPIN SANGHI

MR. JUSTICE S. RAVINDRA BHAT % For detailed judgment, the decision dated 17.11.2014 in W.P.(C) 7370/2010 may be referred to.

S. RAVINDRA BHAT (JUDGE)

VIPIN SANGHI (JUDGE) NOVEMBER 17, 2014/ajk

W.P.(C)7371/2010 Page 1