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Uoi And Anr. vs Mahavir Singh And Ors
2014 Latest Caselaw 5678 Del

Citation : 2014 Latest Caselaw 5678 Del
Judgement Date : 11 November, 2014

Delhi High Court
Uoi And Anr. vs Mahavir Singh And Ors on 11 November, 2014
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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                     Judgment delivered on: November 11, 2014

+    W.P.(C) 2315/2011

UOI AND ANR.                                        ..... Petitioners
                       Represented by:   Mr. Jayendra, Advocate.

                       Versus

MAHAVIR SINGH AND ORS                            ..... Respondents
                 Represented by:         Ms. Amita Kalkal
                                         Chaudhary and Ms. Aditi
                                         Gupta, Advocates.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed judgment see WP(C) 2314/2011.

SURESH KAIT (JUDGE) NOVEMBER 11, 2014 Sb/RS

 
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