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Narender Kumar @ Naresh vs The State (Govt. Nct Of Delhi)
2014 Latest Caselaw 2772 Del

Citation : 2014 Latest Caselaw 2772 Del
Judgement Date : 28 May, 2014

Delhi High Court

Narender Kumar @ Naresh vs The State (Govt. Nct Of Delhi) on 28 May, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  RESERVED ON : 17th APRIL, 2014
                                  DECIDED ON : 28th MAY, 2014

+                        CRL.A. 394/2012
      NARENDER KUMAR @ NARESH                          ..... Appellant
                         Through :   Mr.Anirudh K.Mudgal, Advocate.

                         versus

      THE STATE (GOVT. NCT OF DELHI)          ..... Respondent
                    Through : Mr.Lovkesh Sawhney, APP.


      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.392/2012 titled 'Narender Kumar @ Naresh vs. The State

(Govt. NCT of Delhi)'.



                                                 (S.P.GARG)
                                                   JUDGE


MAY      28, 2014 / tr

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Narender Kumar @ Naresh vs The State (Govt. Nct Of Delhi)
2014 Latest Caselaw 2772 Del

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Narender Kumar @ Naresh vs The State (Govt. Nct Of Delhi)2014 Latest Caselaw 2772 Del

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Narender Kumar @ Naresh vs The State (Govt. Nct Of Delhi)
2014 Latest Caselaw 2772 Del