Sunil Kumar Yadav vs Uoi And Ors.
2014 Latest Caselaw 2675 Del

* IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          Reserved on: 02.12.2013
                                       Pronounced on : 23.05.2014

+      W.P.(C) 8650/2010 & C.M. NO. 710/2013 & 5427/2013
       SUNIL KUMAR YADAV                       .....Petitioner
                  Through: Sh. Vinay Kumar Garg, Sh. Vivek
                  Sharma and Sh. Neeraj Kumar Sharma, Advocates.

                    Versus

       UOI AND ORS.                             ........Respondents

Through: Sh. B.V. Niren and Sh. P. Jain, Advocates, for Resp. Nos. 1 to 3. Ms. Rekha Palli with Sh. Hemant Gupta, Advocates, for Resp. Nos. 4 to 7.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI

MR. JUSTICE S. RAVINDRA BHAT % For detailed judgment, the decision dated 23.05.2014 in W.P. (C) 8639/2010 may be referred to.

S. RAVINDRA BHAT (JUDGE)

NAJMI WAZIRI (JUDGE)

MAY 23, 2014

W.P.(C) 8650/2010 Page 1