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Bhagwan Dass vs State
2014 Latest Caselaw 2612 Del

Citation : 2014 Latest Caselaw 2612 Del
Judgement Date : 21 May, 2014

Delhi High Court
Bhagwan Dass vs State on 21 May, 2014
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : MAY 07, 2014
                               DECIDED ON : MAY 21, 2014

+                       CRL.A. 685/2012

      BHAGWAN DASS                                          ..... Appellant
             Through :           Mr.R.K.Singh, Advocate.

                        versus

      STATE                                            ..... Respondent
                  Through :      Mr.Lovkesh Sawhney, APP.
                                 SI Sandeep Kumar, PS Ashok Vihar.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.711/2013 titled Raj Kumar @ Navvya Vs. State .

(S.P.GARG) JUDGE May 21, 2014 sa

 
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