Hans Gaurav @ Tannu vs State
2014 Latest Caselaw 2550 Del

Citation : 2014 Latest Caselaw 2550 Del
Judgement Date : 19 May, 2014

Delhi High Court

Hans Gaurav @ Tannu vs State on 19 May, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                RESERVED ON : April 23, 2014
                                DECIDED ON : May 19, 2014

+     CRL.A. 162/2012

      HANS GAURAV @ TANNU                       ..... Appellant
              Through : Mr.Nitin Joshi, Advocate.

                         Versus

      STATE                                     ..... Respondent
                  Through :     Mr.Lovkesh Sawhney, APP.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.151/2012 titled Gaurav Vs. State .

(S.P.GARG) JUDGE May 19, 2014 sa

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