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Amarjeet @ Vaid vs State
2014 Latest Caselaw 2549 Del

Citation : 2014 Latest Caselaw 2549 Del
Judgement Date : 19 May, 2014

Delhi High Court
Amarjeet @ Vaid vs State on 19 May, 2014
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                RESERVED ON : April 23, 2014
                                DECIDED ON : May 19, 2014

+     CRL.A. 161/2012

      AMARJEET @ VAID                                  ..... Appellant
              Through :         Mr.Rakesh Malhotra, Advocate with
                                Mr.Sahil Ahuja, Advocate.

                         Versus
      STATE                                          ..... Respondent
                  Through :     Mr.Lovkesh Sawhney, APP.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.151/2012 titled Gaurav Vs. State .

(S.P.GARG) JUDGE May 19, 2014 sa

 
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