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Dharmraj vs State Of Uttarakhand & Others
2014 Latest Caselaw 2411 Del

Citation : 2014 Latest Caselaw 2411 Del
Judgement Date : 12 May, 2014

Delhi High Court

Dharmraj vs State Of Uttarakhand & Others on 12 May, 2014

WPMS No. 2923 of 2013
Hon'ble Alok Singh, J.

Mr. Kishore Kumar, Advocate for the petitioner.

Mr. R.C. Arya, Standing Counsel for the State.

Learned counsel for the petitioner submits that present petition has rendered infructuous, therefore, it may be disposed of as such.

Order accordingly.

CLMA No. 14190 of 2013 stands disposed of accordingly.

(Alok Singh, J.) Dated 12.05.2014

Shiv

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