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Smt. Pinky & Another vs State Of Uttarakhand & Others
2014 Latest Caselaw 2404 Del

Citation : 2014 Latest Caselaw 2404 Del
Judgement Date : 12 May, 2014

Delhi High Court

Smt. Pinky & Another vs State Of Uttarakhand & Others on 12 May, 2014

WPCRL No. 394 of 2014

Hon'ble V.K. Bist, J.

Hon'ble Servesh Kumar Gupta, J.

Mr. Shashikant Shandilya, Advocate for the petitioner.

Mr. B.M. Pingal, Advocate for the State/ respondent nos. 1 & 2.

Mr. Shakti Singh, Advocate for respondent no.3.

Before the arguments could be started, counsel for the petitioner seeks permission to withdraw the writ petition.

Such permission is granted. The petition is dismissed as withdrawn.

(Servesh Kumar Gupta, J.) (V.K. Bist, J.) 12.05.2014 NCM:

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