Smt Deepa Arya vs State Of Uttarakhand & Others
2014 Latest Caselaw 2403 Del

Citation : 2014 Latest Caselaw 2403 Del
Judgement Date : 12 May, 2014

Delhi High Court

Smt Deepa Arya vs State Of Uttarakhand & Others on 12 May, 2014

WPSS No.1442 of 2013
Hon'ble Sudhanshu Dhulia, J.

Mr. S.K. Mandal, Advocate present for the petitioner.

Mr. B.D. Kandpal, Dy. Advocate General present for the State.

None appears for the respondent No.6. Inspite of repeated opportunity, no counter affidavits have been filed by the State as well as respondent No.6.

Let Additional Director (Intermediate Education), Garhwal Mandal, Pauri and Secretary, Technical Education Board, Roorkee, Haridwar be present before this Court alongwith entire record of the case on the next date of listing, which is fixed for 27.05.2014.

Mr. B.D. Kandpal, Dy. Advocate General undertakes that he shall inform to the respondents in writing about the order passed by this Court.

List this petition on 27.05.2014 in the daily cause list.

(Sudhanshu Dhulia, J.) 12.05.2014 JKJ

Download the LatestLaws.com Mobile App