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Amit Kumar Chawla vs Suman Kapoor And Others
2014 Latest Caselaw 2400 Del

Citation : 2014 Latest Caselaw 2400 Del
Judgement Date : 12 May, 2014

Delhi High Court

Amit Kumar Chawla vs Suman Kapoor And Others on 12 May, 2014

WPMS No.1928 of 2006
Hon'ble Sudhanshu Dhulia, J.

Mr. Lok Pal Singh, Advocate present for the petitioner.

Mr. N.P. Sah, Standing Counsel present for the State.

Learned counsel for the petitioner has given a statement at the bar that the writ petition has now become infructuous.

In view of the above statement, the writ petition is dismissed as infructuous.

Interim order, if any, stands vacated.

(Sudhanshu Dhulia, J.) 12.05.2014 JKJ

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