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Usmanul Haque & Another vs Secretary Power Corporation ...
2014 Latest Caselaw 2211 Del

Citation : 2014 Latest Caselaw 2211 Del
Judgement Date : 1 May, 2014

Delhi High Court

Usmanul Haque & Another vs Secretary Power Corporation ... on 1 May, 2014

WPMS No. 1086 of 2013

Hon'ble Alok Singh, J.

Mr. A.K. Sharma, Advocate for the petitioners.

Mr. Gajendra Tripathi, Brief Holder for the State of Uttarakhand /respondent no. 1.

Mr. B.S. Bisht, Advocate holding brief of Mr. D.S. Patni, Advocate for respondents no. 2 and 3.

On the request of Mr. B.S. Bisht, Advocate, adjourned for two Weeks.

(Alok Singh, J.)

01.05.2014 SKS

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