Shravan @ Sonu vs State Nct Of Delhi
2014 Latest Caselaw 1462 Del

Citation : 2014 Latest Caselaw 1462 Del
Judgement Date : 19 March, 2014

Delhi High Court

Shravan @ Sonu vs State Nct Of Delhi on 19 March, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                RESERVED ON : March 13, 2014
                                DECIDED ON : March 19, 2014


+     CRL.A. 833/2011
      SHRAVAN @ SONU                                         ..... Appellant
                         Through :    Mr.Vivek Sood, Advocate.

                         versus

      STATE NCT OF DELHI                              ..... Respondent
                    Through :         Mr.Lovkesh Sawhney, APP.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.743/2011 titled Juber Khan @ Guddu vs. State.

(S.P.GARG) JUDGE March 19, 2014 sa

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