Capt Jai Kumar Anand & Ors vs Iffco Tokio General Insurance Co ...
2014 Latest Caselaw 1322 Del

Citation : 2014 Latest Caselaw 1322 Del
Judgement Date : 11 March, 2014

Delhi High Court

Capt Jai Kumar Anand & Ors vs Iffco Tokio General Insurance Co ... on 11 March, 2014

Author: Suresh Kait

$~29
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                          Judgment delivered on: 11th March, 2014

+                            MAC.APP. No.582/2012


CAPT JAI KUMAR ANAND & ORS                    ..... Respondents
                  Represented by: Mr. Suman Doval and Mr. Vineet
                  Kumar, Advs.


                      Versus

IFFCO TOKIO GENERAL INSURANCE CO LTD.         ..... Appellant
                  Represented by: Ms. Suman Bagga, Adv.

CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J. (Oral)

In view of the order passed in MAC. Appeal No. 1138/2011, instant appeal has become infructuous and dismissed as such.

SURESH KAIT, J.

MARCH 11, 2014 jg

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