Kuldeep Singh @ Kalli vs State
2014 Latest Caselaw 1222 Del

Citation : 2014 Latest Caselaw 1222 Del
Judgement Date : 6 March, 2014

Delhi High Court

Kuldeep Singh @ Kalli vs State on 6 March, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                RESERVED ON : 25th February, 2014
                                DECIDED ON : 6th March, 2014


+     CRL.A. 877/2011

      KULDEEP SINGH @ KALLI
                                                         ..... Appellant
                         Through : Mr.B.S.Chaudhary with Mr.Anshul
                                  Baranwal, Advocates.

                         versus
      STATE
                                                      ..... Respondent
                         Through : Mr.Lovkesh Sawhney, APP.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1038/2013 titled Allauddin vs. State NCT of Delhi.

(S.P.GARG) JUDGE MARCH 06, 2014 sa

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