Union Of India vs Sh. Brij Kishore Singh And Ors.
2014 Latest Caselaw 3379 Del

Citation : 2014 Latest Caselaw 3379 Del
Judgement Date : 28 July, 2014

Delhi High Court

Union Of India vs Sh. Brij Kishore Singh And Ors. on 28 July, 2014

$~16
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                  Decided on : 28.07.2014

+                              W.P.(C) 598/2004


       UNION OF INDIA                                  ..... Petitioner
                               versus

       SH. BRIJ KISHORE SINGH AND ORS.                 ..... Respondents

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIPIN SANGHI

MR. JUSTICE S. RAVINDRA BHAT, J. (OPEN COURT)

For detailed order, please see judgment of the even date passed in W.P.(C) 5973/2003

S. RAVINDRA BHAT (JUDGE)

VIPIN SANGHI (JUDGE) JULY 28, 2014 B.S. Rohella /ajk

W.P.(C) 5973/2003 & W.P.(C) 598/2004 Page 1

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