Jambeswar Mohapatra vs M/S.O.F.D.C.
2014 Latest Caselaw 67 Del

Citation : 2014 Latest Caselaw 67 Del
Judgement Date : 3 January, 2014

Delhi High Court

Jambeswar Mohapatra vs M/S.O.F.D.C. on 3 January, 2014

Author: Adarsh Kumar Goel(Cj)

                             W.P.(C) No. 4584 of 2002




                        Present :   Mr. S. Senapati, Adv. for petitioner.


 04.   03.01.2014           Mr. S. Senapati, learned counsel on behalf of the
                    petitioner   states   that   the   petition   has       become
                    infructuous.
                            In view of the above, the petition is dismissed as
                    infructuous.

                                                            ..............................
                                                       A.K.Goel, C.J.
AD

                                                    ...............................
                                                     Dr. A.K. Rath, J.

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