Friday, 24, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sanjeev Tyagi @ Chiddi Bose vs State
2014 Latest Caselaw 513 Del

Citation : 2014 Latest Caselaw 513 Del
Judgement Date : 27 January, 2014

Delhi High Court
Sanjeev Tyagi @ Chiddi Bose vs State on 27 January, 2014
Author: Indermeet Kaur
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                   Judgment reserved on :21.01.2014.
                                   Judgment delivered on:-27.01.2014
+      CRL.A. 128/2006
       SANJEEV TYAGI @ CHIDDI BOSE               ..... Appellant
                       Through: Mr.Rajesh Khanna, Advocate.

                          versus

       STATE                                         ..... Respondent
                          Through:       Mr.Varun Goswami, APP along
                                         with SI Daya Kishan.


CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

INDERMEET KAUR, J.

For orders, see file of Crl. Appeal No.34/2006.

INDERMEET KAUR, J

JANUARY 27, 2014 A

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter