Sumeet Security Service vs Union Of India
2014 Latest Caselaw 223 Del

Citation : 2014 Latest Caselaw 223 Del
Judgement Date : 10 January, 2014

Delhi High Court

Sumeet Security Service vs Union Of India on 10 January, 2014

Author: Adarsh Kumar Goel(Cj)

                                     W.P.(C) No. 13904 of 2013




                        Present :       Mr. S.K. Mishra, Advocate for the petitioner.


     03.   10.01.2014               Mr. Mishra, learned counsel on behalf of the
                         petitioner states that in view of the counter affidavit the
                         petition has become infructuous.
                                    In view of the above, the petition is dismissed as
                         infructuous.


                                                                       ..............................
                                                                A.K.Goel, C.J.
AD

                                                             .............................
                                                              Dr A.K.Rath, J.

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