Monu vs The State (Nct Of Delhi)
2014 Latest Caselaw 1045 Del

Citation : 2014 Latest Caselaw 1045 Del
Judgement Date : 25 February, 2014

Delhi High Court

Monu vs The State (Nct Of Delhi) on 25 February, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : February 20, 2014
                               DECIDED ON : February 25, 2014


+     CRL.A. 254/2012
      MONU                                                  ..... Appellant
                        Through :    Mr.Vivek Bansal, Advocate.
                        versus
      THE STATE (NCT OF DELHI)                              ..... Respondent
                        Through :    Mr.Lovkesh Sawhney, APP.


      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.216/2012 titled Mangal Sain @ Monu v. State .

(S.P.GARG) JUDGE February 25, 2014 sa

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