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Sh. Manjeet Sharma And Ors. vs Union Of India And Ors.
2014 Latest Caselaw 7176 Del

Citation : 2014 Latest Caselaw 7176 Del
Judgement Date : 24 December, 2014

Delhi High Court
Sh. Manjeet Sharma And Ors. vs Union Of India And Ors. on 24 December, 2014
Author: S.Ravindra Bhat
$~
*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                             Reserved on: 20.11.2014
                                                           Pronounced on: 24.12.2014

+                               W.P.(C) 2001/2014, C.M. NO.4179/2014
        SH. MANJEET SHARMA AND ORS.                               ..... Petitioners
                                Through: Sh. P.P. Khurana, Sr. Advocate with Sh.
                                Kewal Singh Ahuja and Ms. Prarthana Sampath,
                                Advocates, for petitioner nos. 1 to 6, 8 to 28 and
                                30 to 54.
                                versus
        UNION OF INDIA AND ORS.                                   ..... Respondents

Through: Sh. Ajay Digpaul, CGSC along with Sh. C.M. Manaktala, Advocates, for UOI.

+ W.P.(C) 2013/2014, C.M. NO.4200/2014 GOVT. OF INDIA PRESS EMPLOYEES UNION ..... Petitioner Through: Sh. K.C. Mittal, Ms. Ruchika Mittal and Ms. Kritika Sharma, Advocates. versus UNION OF INDIA AND ORS. ..... Respondents Through: Sh. Ajay Digpaul, CGSC along with Sh. C.M. Manaktala, Advocates, for UOI. Sh. S.D. Gupta, Sr. Advocate with Sh. P.S. Singh and Sh. Robin George, for intervener on behalf of 87 employees of Mayapuri.

+ W.P.(C) 3410/2014, C.M. NO.7023/2014

W.P.(C) 2001/2014, 2013/2014, 3410/14, 3745/14 & 4952/14 Page 1 DHARAM VIR SINGH ..... Petitioner Through: Ms. Pragnya Routray, Advocate. versus UNION OF INDIA AND ORS. ..... Respondents Through : Sh. Vikas Mahajan, CGSC with Sh. S.S. Rai, Sh. Rohan Gupta and Ms. Shalini Aggarwal, Advocates.

+                               W.P.(C) 3745/2014
        YOGESH KUMAR                                            ..... Petitioner

Through: Sh. Anil. K. Sharma, Advocate. versus UNION OF INDIA AND ORS. ..... Respondents Through: Sh. Saqib, Advocate, for Resp. No.1.

+ W.P.(C) 4952/2014, C.M. NOS. 9915-9917/2014 SH. PRAKASH PANT ..... Petitioner Through: Ms. Pragnya Routray, Advocate. versus THE SECRETARY, GOVT. OF INDIA AND ORS...... Respondents Through: Ms. Suparna Srivastava, CGSC with Ms. Nishtha Sikroria, Advocates, for Respondent Nos. 1 to 3.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIPIN SANGHI

W.P.(C) 2001/2014, 2013/2014, 3410/14, 3745/14 & 4952/14 Page 2 MR. JUSTICE S. RAVINDRA BHAT

%

For detailed judgment, the decision dated 24.12.2014 in W.P.(C) 1989/2014 may be referred to.

S. RAVINDRA BHAT (JUDGE)

VIPIN SANGHI (JUDGE) DECEMBER 24, 2014

W.P.(C) 2001/2014, 2013/2014, 3410/14, 3745/14 & 4952/14 Page 3

 
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