Citation : 2014 Latest Caselaw 7175 Del
Judgement Date : 24 December, 2014
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 20.11.2014
Pronounced on: 24.12.2014
+ W.P.(C) 2001/2014, C.M. NO.4179/2014
SH. MANJEET SHARMA AND ORS. ..... Petitioners
Through: Sh. P.P. Khurana, Sr. Advocate with Sh.
Kewal Singh Ahuja and Ms. Prarthana Sampath,
Advocates, for petitioner nos. 1 to 6, 8 to 28 and
30 to 54.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Sh. Ajay Digpaul, CGSC along with Sh. C.M. Manaktala, Advocates, for UOI.
+ W.P.(C) 2013/2014, C.M. NO.4200/2014 GOVT. OF INDIA PRESS EMPLOYEES UNION ..... Petitioner Through: Sh. K.C. Mittal, Ms. Ruchika Mittal and Ms. Kritika Sharma, Advocates. versus UNION OF INDIA AND ORS. ..... Respondents Through: Sh. Ajay Digpaul, CGSC along with Sh. C.M. Manaktala, Advocates, for UOI. Sh. S.D. Gupta, Sr. Advocate with Sh. P.S. Singh and Sh. Robin George, for intervener on behalf of 87 employees of Mayapuri.
+ W.P.(C) 3410/2014, C.M. NO.7023/2014
W.P.(C) 2001/2014, 2013/2014, 3410/14, 3745/14 & 4952/14 Page 1 DHARAM VIR SINGH ..... Petitioner Through: Ms. Pragnya Routray, Advocate. versus UNION OF INDIA AND ORS. ..... Respondents Through : Sh. Vikas Mahajan, CGSC with Sh. S.S. Rai, Sh. Rohan Gupta and Ms. Shalini Aggarwal, Advocates.
+ W.P.(C) 3745/2014
YOGESH KUMAR ..... Petitioner
Through: Sh. Anil. K. Sharma, Advocate. versus UNION OF INDIA AND ORS. ..... Respondents Through: Sh. Saqib, Advocate, for Resp. No.1.
+ W.P.(C) 4952/2014, C.M. NOS. 9915-9917/2014 SH. PRAKASH PANT ..... Petitioner Through: Ms. Pragnya Routray, Advocate. versus THE SECRETARY, GOVT. OF INDIA AND ORS...... Respondents Through: Ms. Suparna Srivastava, CGSC with Ms. Nishtha Sikroria, Advocates, for Respondent Nos. 1 to 3.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIPIN SANGHI
W.P.(C) 2001/2014, 2013/2014, 3410/14, 3745/14 & 4952/14 Page 2 MR. JUSTICE S. RAVINDRA BHAT
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For detailed judgment, the decision dated 24.12.2014 in W.P.(C) 1989/2014 may be referred to.
S. RAVINDRA BHAT (JUDGE)
VIPIN SANGHI (JUDGE) DECEMBER 24, 2014
W.P.(C) 2001/2014, 2013/2014, 3410/14, 3745/14 & 4952/14 Page 3
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