Mcd General Mazdoor Union vs Mcd
2014 Latest Caselaw 6905 Del

Citation : 2014 Latest Caselaw 6905 Del
Judgement Date : 16 December, 2014

Delhi High Court

Mcd General Mazdoor Union vs Mcd on 16 December, 2014

Author: Suresh Kait

$~32
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            Judgment delivered on 16th December, 2014



+                     W.P.(C) No. 4928/2011

    MCD GENERAL MAZDOOR UNION                        ..... Petitioner
          Represented by:   Mr. Varun Prasad, Adv.

          Versus
    MCD                                            ..... Respondent
          Represented by:   Ms. Mini Pushkarna, Adv. with Ms.
                            Yoothika Pallavi, Adv.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J. (ORAL)

For detailed order, see W.P.(C) 2226/2011.

SURESH KAIT (JUDGE) DECEMBER 16, 2014 sb

Download the LatestLaws.com Mobile App