Citation : 2014 Latest Caselaw 6709 Del
Judgement Date : 11 December, 2014
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
Judgment delivered on: December11, 2014
+ W.P.(C) 3811/2012
MADHU BHANDARI AND ORS. ..... Petitioners
Represented by: Ms. Rekha Palli, Ms. Punam
Singh, Mr. Aftab Ali Khan, Ms.
Shruti Munjal, Ms. Ankita
Patnaik and Ms. Garima
Sachdeva, Advocates.
Versus
NAVYUG SCHOOL EDUCATIONAL SOCIETY & ANR.
..... Respondents
Represented by: Mr. B.B.Gupta and Mr. Udyan
Srivastava, Advocates for
Respondent No.1.
Mr.Arun Bhardwaj, ASC for
Respondent No.2/NDMC.
Mr.Anurag Ahluwalia, CGSC
with Mr. M.P.Singh, Advocates
for Union of India.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT
SURESH KAIT, J.
For detailed order see W.P.(C) No. 3808/2012.
SURESH KAIT (JUDGE) DECEMBER 11, 2014 sb
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