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St. George School vs Director Of Education & Ors
2014 Latest Caselaw 6670 Del

Citation : 2014 Latest Caselaw 6670 Del
Judgement Date : 10 December, 2014

Delhi High Court
St. George School vs Director Of Education & Ors on 10 December, 2014
Author: Hima Kohli
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+    W.P.(C) 7017/2014 & CM No.16473/2014 (stay)

     ST. GEORGE SCHOOL                        ..... Petitioner
                   Through : Mr. Romy Chacko, Advocate

                        versus

     DIRECTOR OF EDUCATION & ORS                      ..... Respondents
                   Through : None.

     CORAM:
     HON'BLE MS. JUSTICE HIMA KOHLI
                    ORDER

% 10.12.2014

1. Counsel for the petitioner seeks leave to withdraw the present

petition, while reserving the right of the petitioner to file a fresh

petition to assail the order passed by the Director of Education in

compliance of the order dated 4.7.2013 passed in WP(C)

No.3896/2011.

2. Leave, as prayed for, is granted. The writ petition is dismissed

as withdrawn, along with the pending application.

HIMA KOHLI, J DECEMBER 10, 2014 sk

 
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