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Atif vs State
2014 Latest Caselaw 3878 Del

Citation : 2014 Latest Caselaw 3878 Del
Judgement Date : 22 August, 2014

Delhi High Court
Atif vs State on 22 August, 2014
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 RESERVED ON : JULY 07,2014.
                                 DECIDED ON : AUGUST 22, 2014.

+                         CRL.A. 1043/2011
      ATIF
                                                        ..... Appellant
                          Through :    Mr.K.Singhal, Advocate.

                          versus

      STATE
                                                       ..... Respondent
                          Through :    Mr.Lovkesh Sawhney, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is dismissed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1042/2011 titled Sajid Khan Vs.State NCT of Delhi.

(S.P.GARG) JUDGE AUGUST 22, 2014 sa

 
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