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Ranjan Dwivedi @ Ramjanam Dwivedi vs State
2014 Latest Caselaw 3740 Del

Citation : 2014 Latest Caselaw 3740 Del
Judgement Date : 14 August, 2014

Delhi High Court
Ranjan Dwivedi @ Ramjanam Dwivedi vs State on 14 August, 2014
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                            RESERVED ON : 7th NOVEMBER, 2013
                            DECIDED ON : 14th AUGUST, 2014


+                        CRL.A. 436/1976
      RANJAN DWIVEDI @ RAMJANAM DWIVEDI ..... Appellant
                         Through :    Appellant in person.

                         Versus

      STATE                                               ..... Respondent
                         Through :    Mr.Narender Mann, Spl.P.P. with
                                      Mr.Manoj Pant, Advocate.
                                      Insp. Yasir Arafat.
       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.443/1976 titled 'Santoshanand Avdoot @ Ghanshyam Prashad

& Anr. vs. State'.

(S.P.GARG) JUDGE

AUGUST 14, 2014 tr

 
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