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Manglanand Bailwal vs State Of Uttarakhand And Ors
2014 Latest Caselaw 2185 Del

Citation : 2014 Latest Caselaw 2185 Del
Judgement Date : 30 April, 2014

Delhi High Court
Manglanand Bailwal vs State Of Uttarakhand And Ors on 30 April, 2014
  IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL
                       Special Appeal No. 201 of 2012

Manglanand Bailwal                               ...........         Appellant

                                            Versus

State of Uttarakhand and others                  ...........       Respondents

           Present: None for the parties.


Coram:                Hon'ble Barin Ghosh, C.J.
                      Hon'ble V.K. Bist, J.

BARIN GHOSH, C.J. (Oral)

None appears for the appellant to press this appeal. The same is, accordingly, dismissed for non-prosecution.




                    (V.K. Bist, J.)                  (Barin Ghosh, C.J.)
                      30.04.2014                          30.04.2014


P. Singh
 

 
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