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Virender Kumar @ Kala vs State
2014 Latest Caselaw 2178 Del

Citation : 2014 Latest Caselaw 2178 Del
Judgement Date : 30 April, 2014

Delhi High Court
Virender Kumar @ Kala vs State on 30 April, 2014
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : February 12, 2014
                               DECIDED ON : April 30, 2014


+                       CRL.A. 644/2012
      VIRENDER KUMAR @ KALA                  ..... Appellant
                  Through : Mr.Rajender Yadav, Advocate.

                        versus
      STATE                                          ..... Respondent
                        Through :    Mr.M.N.Dudeja, APP.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.648/2012 titled Shivender Pandey @ Pandit & Ors.Vs. State.

(S.P.GARG) JUDGE April 30, 2014 sa

 
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