Friday, 24, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mohd. Yameen vs State
2014 Latest Caselaw 1801 Del

Citation : 2014 Latest Caselaw 1801 Del
Judgement Date : 2 April, 2014

Delhi High Court
Mohd. Yameen vs State on 2 April, 2014
Author: Kailash Gambhir
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                 Judgment delivered on: April 02, 2014
+    CRL.A.1/2000

     MOHD. YAMEEN                                    ..... Appellant
                 Through:            Mr. Pramod Swarup, Sr. Advocate
                                     with   Mr.   Akshay      Verma,
                                     Advocate.
                      versus

     STATE                                              ..... Respondent
                      Through:       Ms. Richa Kapoor, Additional
                                     Public Prosecutor for the State

     CORAM:
     HON'BLE MR. JUSTICE KAILASH GAMBHIR
     HON'BLE MS. JUSTICE SUNITA GUPTA
                       JUDGMENT

KAILASH GAMBHIR, J

See order in CRL.A. 694/1999.

KAILASH GAMBHIR, J.

SUNITA GUPTA, J. APRIL 02, 2014 pkb

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter