Vijay Kumar vs State
2013 Latest Caselaw 4705 Del

Citation : 2013 Latest Caselaw 4705 Del
Judgement Date : 9 October, 2013

Delhi High Court

Vijay Kumar vs State on 9 October, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  DECIDED ON : 09th October, 2013

+     CRL.A.449/2001
      VIJAY KUMAR
                                                               ..... Appellant
                         Through : Mr.Kunal Malhotra, Advocate.
                         versus
      STATE
                                                             ..... Respondent
                         Through : Mr.M.N.Dudeja, APP for the State.


      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a common

judgment delivered today which is placed in the file of

Crl.A.No.448/2001 titled Anand Tyagi Vs. State .

(S.P.GARG) JUDGE October 09, 2013 sa

Download the LatestLaws.com Mobile App