Delhi Development Authority vs Shri Prabir Kumar Bhattachrya
2013 Latest Caselaw 5519 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                           Decided on: 28.11.2013

+       LPA 298/2013, C.M. APPL. 7613/2013 TO 7614/2013
        DELHI DEVELOPMENT AUTHORITY ..... Appellant
                        versus
        SHRI AJAY KUMAR                      ..... Respondent

+ LPA 302/2013, C.M. APPL.7674/2013 TO 7675/2013 DELHI DEVELOPMENT AUTHORITY ..... Appellant versus SHRI GAURAV GANDHI ..... Respondent

+ LPA 341/2013, C.M. APPL.8106/2013 TO 8107/2013 DELHI DEVELOPMENT AUTHORITY ..... Appellant versus MR. RATTAN KUMAR ..... Respondent

+ LPA 342/2013, C.M. APPL.8111/2013 & 8161/2013 DELHI DEVELOPMENT AUTHORITY ..... Appellant versus SHRI PRABIR KUMAR BHATTACHRYA..... Respondent

+ LPA 343/2013, C.M. APPL.8112/2013 TO 8113/2013 DELHI DEVELOPMENT AUTHORITY ..... Appellant versus MR. INDERJEET SINGH TOSARIA ..... Respondent

+ LPA 345/2013, C.M. APPL. 8116/2013 & 8117/2013 DELHI DEVELOPMENT AUTHORITY ..... Appellant versus SHRI N.K. PURI ..... Respondent

+ LPA 346/2013, C.M. APPL.8119/2013 TO 8120/2013 DELHI DEVELOPMENT AUTHORITY ..... Appellant versus SMT. RAMESHWARI ..... Respondent

LPA 298/2013 and connected matters Page 1 + LPA 347/2013, C.M. APPL.8123/2013 & 8124/2013 DELHI DEVELOPMENT AUTHORITY ..... Appellant versus MR. DARSHAN SINGH BAGGA ..... Respondent

+ LPA 350/2013, C.M. APPL.8134/2013 TO 8135/2013 DELHI DEVELOPMENT AUTHORITY ..... Appellant versus MR. ANAND SWAROOP GOYAL ..... Respondent

+ LPA 369/2013, C.M. APPL. 8617/2013 TO 8619/2013 DELHI DEVELOPMENT AUTHORITY ..... Appellant versus SHRI SIYA RAM ..... Respondent

+ LPA 464/2013, C.M. APPL.10030/2013 TO 10031/2013 DELHI DEVELOPMENT AUTHORITY ..... Appellant versus SHRI ANURAG SAHAI ..... Respondent

Through: Sh. Sanjay Kumar Pathak with Ms. K. Kaumudi Kiran Pathak and Sh. Praneet Singh, Advocates (for appellants in LPA 743/2013, LPA 298/2013, LPA 302/2013 & LPA 342/2013). Ms. Shobhana Takiar, Advocate, for appellants in LPA 341/2013, LPA 343/2013, LPA 346/2013, LPA 347/2013, LPA 350/2013. Sh. N.N. Aggarwal with Ms. Jaya Goyal, Ms. Manpreet Kaur, Sh. Rohit Gandhi and Sh. Varun Garg, Advocates, for appellants in LPA 345/2013, LPA 369/2013 and LPA 464/2013. Sh. Kirti Uppal, Sr. Advocate with Sh. R.K. Sahni, Ms. Seema Salwan and Sh. Anshumaan Sahni, Advocates, for respondents in LPA 743/2013, LPA 298/2013, LPA 302/2013, LPA 341/2013, LPA 342/2013, LPA 343/2013, LPA 345/2013, LPA 346/2013, LPA 347/2013, LPA 350/2013, LPA 369/2013 & LPA 464/2013

LPA 298/2013 and connected matters Page 2 CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

%

For detailed decision, the judgment dated 28.11.2013 in LPA 743/2013 may be referred to.

S. RAVINDRA BHAT (JUDGE)

NAJMI WAZIRI (JUDGE) NOVEMBER 28, 2013

LPA 298/2013 and connected matters Page 3