Kuldip Kumar @ Raju Langda vs State Of Delhi
2013 Latest Caselaw 5440 Del

Citation : 2013 Latest Caselaw 5440 Del
Judgement Date : 25 November, 2013

Delhi High Court

Kuldip Kumar @ Raju Langda vs State Of Delhi on 25 November, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          RESERVED ON : 20th SEPTEMBER, 2013
                            DECIDED ON : 25th NOVEMBER, 2013


+                        CRL.A. 327/2003
      KULDIP KUMAR @ RAJU LANGDA                         ..... Appellant
                  Through :       Mr.Anurag Jain, Advocate.

                         versus
      STATE OF DELHI                                   ..... Respondent
               Through :          Mr.Lovkesh Sawhney, APP.


      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.250/2003 titled 'Joginder Singh @ Mor vs. State of Delhi'.

(S.P.GARG) JUDGE

NOVEMBER 25, 2013/tr

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