Citation : 2013 Latest Caselaw 5439 Del
Judgement Date : 25 November, 2013
* IN THE HIGH COURT OF DELHI AT NEW DELHI
RESERVED ON : 20th SEPTEMBER, 2013
DECIDED ON : 25th NOVEMBER, 2013
+ CRL.A. 63/2005
SUNIL @ GANJA ..... Appellant
Through : Mr.Sitab Ali Chaudhary, Advocate.
versus
THE STATE ..... Respondent
Through : Mr.Lovkesh Sawhney, APP.
CORAM:
HON'BLE MR. JUSTICE S.P.GARG
S.P.GARG, J.
The present appeal stands disposed of in terms of a detailed
common judgment delivered today which is placed in the file of
Crl.A.No.250/2003 titled 'Joginder Singh @ Mor vs. State of Delhi'.
(S.P.GARG) JUDGE
NOVEMBER 25, 2013/tr
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