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R.S. Gehlot vs Cbi
2013 Latest Caselaw 5408 Del

Citation : 2013 Latest Caselaw 5408 Del
Judgement Date : 22 November, 2013

Delhi High Court
R.S. Gehlot vs Cbi on 22 November, 2013
Author: Suresh Kait
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                           Judgment delivered on: 22nd November, 2013



+               CRL.M.C. 3800/2011 & Crl. M.A. No.18063/2011

R.S. GEHLOT                                                  ..... Petitioner
                          Represented by: Mr. Arun Bhardwaj, Senior
                                            Advocate
                                      with Mr. Karn Bhardwaj, Mr. Vineet
                                      Malhotra, Mr. K.S. Yadav and
                                      Mr. Vishal Malhotra, Advocates.
                          Versus

CBI                                                        ..... Respondent
                          Represented by:   Ms. Sonia Mathur and
                                            Mr. Sushil Kumar Dubey,
                                            Advocates.

CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed judgment, see Crl. M.C. 2384/2011.

SURESH KAIT, J.

NOVEMBER 22, 2013 sb/RS

 
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