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Matadin Yadav (Deceased Through ... vs M/S Midas Lids P. Ltd.(Now ...
2013 Latest Caselaw 5278 Del

Citation : 2013 Latest Caselaw 5278 Del
Judgement Date : 18 November, 2013

Delhi High Court
Matadin Yadav (Deceased Through ... vs M/S Midas Lids P. Ltd.(Now ... on 18 November, 2013
Author: Rajiv Sahai Endlaw
            *IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                     Date of decision: 18th November, 2013

+                 RFA No.48/2005 & CM No.13031/2013

       MATADIN YADAV
       (Deceased Through Legal Representatives)      ..... Appellant
                       Through: Mr. R.M Bagai & Mr. Vipin K. Singh,
                                  Advs.

                                    Versus

       M/S MIDAS LIDS P. LTD.
       (Now amalgamated into Preeti Vanijya Pvt. Ltd.) .....Respondent
                      Through: Mr. Anoop George Chaudhari and Mrs.
                                  June Chaudhari, Sr. Advs. with Ms.
                                  Meenaxi Midha & Mr. Abhinav Jain,
                                  Advs.

CORAM :-
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
RAJIV SAHAI ENDLAW, J.

For judgment, see RFA.No.47/2005 titled Matadin Yadav Vs. M/s Midas Lids P. Ltd.

RAJIV SAHAI ENDLAW, J. NOVEMBER 18, 2013 pp/gsr

 
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