Yogendra Singh Bhartwal vs State Nct Of Delhi
2013 Latest Caselaw 5087 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                RESERVED ON : 29th August, 2013
                                DECIDED ON : 6th November, 2013

+     CRL.A.742/2001

      YOGENDRA SINGH BHARTWAL
                                                        ..... Appellant
                         Through :    Pramod Kumar Dubey with
                                      Mr.Shiv Chopra, Mr.Nitin
                                      Saluja and Mr.Saurav Upadhyay,
                                      Advocates.

                         versus

      STATE NCT OF DELHI
                                                        ..... Respondent
                         Through :    Mr.Navin Kr.Jha, APP.


      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.765/2001 titled Om Parkash Vs. State NCT of Delhi .

(S.P.GARG) JUDGE November 06, 2013 sa