Citation : 2013 Latest Caselaw 2298 Del
Judgement Date : 16 May, 2013
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 10.04.2013
Decided on: 16.05.2013
+ LPA 27/2005
SHRI B.L. PATNEY (DECEASED THROUGH LRs)
..... Appellants
versus
DELHI DEVELOPMENT AUTHORITY & OTHERS.
..... Respondents
+ W.P.(C) 21859/2005, C.M. NO. 14321/2005
SHRI B.L. PATNEY (DECEASED THROUGH LRs) ..... Petitioner
versus DELHI DEVELOPMENT AUTHORITY & OTHERS.
..... Respondents
...............Appearance Through : Sh. V.K. Sharma with Sh. Neeraj Gupta, Advocates, for Sh. B.L. Patney, respondent in LPA 1122/2004 and appellant in LPA 27/2005 and W.P.(C) 21859/2005.
Sh. Rajiv Bansal with Sh. Devvrat Singh, Advocates, for DDA - appellant in LPA 1122/2004 and respondents in LPA 27/2005 and W.P.(C) 21859/2005.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA
MR. JUSTICE S. RAVINDRA BHAT
LPA 27/05 & W.P.(C) 21859/05 Page 1 %
For detailed judgment, the decision dated 16.05.2013 in LPA 1122/2004 may be referred to.
S. RAVINDRA BHAT (JUDGE)
SUDERSHAN KUMAR MISRA (JUDGE) MAY 16, 2013
LPA 27/05 & W.P.(C) 21859/05 Page 2
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