Shri B.L. Patney (Deceased ... vs Delhi Development Authority & ...
2013 Latest Caselaw 2297 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                Reserved on: 10.04.2013
                                                 Decided on: 16.05.2013

+                                  LPA 27/2005

        SHRI B.L. PATNEY (DECEASED THROUGH LRs)
                                           ..... Appellants

                       versus
       DELHI DEVELOPMENT AUTHORITY & OTHERS.
                                       ..... Respondents

+ W.P.(C) 21859/2005, C.M. NO. 14321/2005

SHRI B.L. PATNEY (DECEASED THROUGH LRs) ..... Petitioner

versus DELHI DEVELOPMENT AUTHORITY & OTHERS.

..... Respondents

...............Appearance Through : Sh. V.K. Sharma with Sh. Neeraj Gupta, Advocates, for Sh. B.L. Patney, respondent in LPA 1122/2004 and appellant in LPA 27/2005 and W.P.(C) 21859/2005.

Sh. Rajiv Bansal with Sh. Devvrat Singh, Advocates, for DDA - appellant in LPA 1122/2004 and respondents in LPA 27/2005 and W.P.(C) 21859/2005.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA

MR. JUSTICE S. RAVINDRA BHAT

LPA 27/05 & W.P.(C) 21859/05 Page 1 %

For detailed judgment, the decision dated 16.05.2013 in LPA 1122/2004 may be referred to.

S. RAVINDRA BHAT (JUDGE)

SUDERSHAN KUMAR MISRA (JUDGE) MAY 16, 2013

LPA 27/05 & W.P.(C) 21859/05 Page 2