Mahender Kumar vs Govt.Of Nct Of Delhi
2013 Latest Caselaw 2099 Del

       *       IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                    Date of Decision: 07.05.2013

+      W.P.(C) 1178/2013
       MAHENDER KUMAR
                                                                ..... Petitioner
                         Through Mr. B.S. Maan & Ms. Sunita Maan,
                                 Advocates

                         versus

       GOVT.OF NCT OF DELHI
                                                               ..... Respondent
                         Through Ms. Manika Tripathy Pandey, Mr. Kamal
                                 Nijhawan, Advocates for DDA
                                 Ms. Jhun Jhun Sarkar, Ms. Deepika
                                 Mr. Sidharth Panda, Mr. B. Mahapatra
                                 Advocates for Respondent No.1
                                 Ms. Shobhna Takiar, Mr. Yeeshu Jain,
                                 Advocates for L & B Department
       CORAM:
       HON'BLE MR. JUSTICE V.K. JAIN

                                  JUDGMENT

V.K.JAIN, J. (ORAL)

For orders, please see W.P.(C) No. 1027/2013.

V.K. JAIN, J MAY 07, 2013 aj