Ms. Arati Bhargava And Anr. vs Mrs. Madhur Bhargava And Ors.
2013 Latest Caselaw 446 Del

Citation : 2013 Latest Caselaw 446 Del
Judgement Date : 30 January, 2013

Delhi High Court

Ms. Arati Bhargava And Anr. vs Mrs. Madhur Bhargava And Ors. on 30 January, 2013

Author: S.Ravindra Bhat

  *       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           RESERVED ON: 24.04.2012
                                         PRONOUNCED ON: 30.01.2013

  +       RFA 855/2003, C.M. APPL. 2099/2003, 2182/2003, 4688/2004,
          13259/2006, 10056/2010 & 5670/2012
          MS. ARATI BHARGAVA AND ANR.              .......Appellants
                     Versus
          MRS. MADHUR BHARGAVA AND ORS.            ......Respondents

RFA 878/2003, C.M. APPL. 2144/2003 M/S. EKTA AGRO INDUSTRIES LTD. .......Appellant Versus MRS. MADHUR BHARGAVA AND ORS. ......Respondents

RFA 912/2003, C.M. APPL. 2235/2003 MR. AJAY SANGHI .......Appellant Versus MRS. MADHUR BHARGAVA AND ORS. ......Respondents

Appearance: Sh. Ram Jethmalani, Sr. Advocate with Sh. Alok Kumar, Ms. Lata Krishnamurti, Sh. Karan Kalia, Sh. Ashish and Sh. Pranav Diesh, Advocates, for appellants in RFA 855/2003 and for respondents in RFA 732/2003, RFA 878/2003 & RFA 912/2003. Sh. Kailash Vasdev, Sr. Advocate with Ms. Shraddha Bhargava and Ms. Richa Kapoor, Advocates.

Sh. Virender Goswami with Ms. Soni Singh and Sh. Sankalp Sharma, Advocates, for appellant in RFA 912/2003.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE S.P. GARG

RFA-855/2003,878/2003 &912/03 Page 1 MR. JUSTICE S.RAVINDRA BHAT

% For detailed judgment, the decision in RFA 732/2003 dated 30.01.2013 may be referred to.

S. RAVINDRA BHAT (JUDGE)

S.P. GARG (JUDGE)

JANUARY 30, 2013

RFA-855/2003,878/2003 &912/03 Page 2