Vijay Singh vs M/S. Hindustan Antibiotics Ltd. & ...
2013 Latest Caselaw 444 Del

Citation : 2013 Latest Caselaw 444 Del
Judgement Date : 30 January, 2013

Delhi High Court

Vijay Singh vs M/S. Hindustan Antibiotics Ltd. & ... on 30 January, 2013

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 30th January, 2013

+    CRL. M.C. 1705/2012

     VIJAY SINGH                                       ..... Petitioner
                        Through:     Mr. Rajiv Bajaj, Adv.

                                   versus

     M/S. HINDUSTAN ANTIBIOTICS LTD. & ANR...... Respondents
                   Through: Ms. Rajdipa Behura, APP for the State.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Petition is dismissed in terms of the judgment passed today in CRL.M.C.1151/2012 titled 'VIJAY SINGH v. M/S. HINDUSTAN ANTIBIOTICS LTD. & ANR.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 30, 2013 vk

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