Gulbeg Ali vs State
2013 Latest Caselaw 418 Del

Citation : 2013 Latest Caselaw 418 Del
Judgement Date : 29 January, 2013

Delhi High Court

Gulbeg Ali vs State on 29 January, 2013

Author: Gita Mittal

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                   +     CRL.A. 474/2012

%                         Date of decision : 29th January, 2013

     GULBEG ALI                                ..... Appellant
                       Through :    Mr. Sumeet Verma, Adv.

                       versus

     STATE                                     ..... Respondent
                       Through :    Ms. Ritu Gauba, APP.

     CORAM:
     HON'BLE MS. JUSTICE GITA MITTAL
     HON'BLE MR. JUSTICE J.R. MIDHA

GITA MITTAL, J. (Oral)

For detailed order, see Death Sentence Reference No.2/2012.

GITA MITTAL, J

J.R. MIDHA, J

JANUARY 29, 2013 aj

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