Mubin Fatima vs State
2013 Latest Caselaw 416 Del

Citation : 2013 Latest Caselaw 416 Del
Judgement Date : 29 January, 2013

Delhi High Court

Mubin Fatima vs State on 29 January, 2013

Author: Gita Mittal

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                   +     CRL.A. 473/2012

%                         Date of decision : 29th January, 2013

     MUBIN FATIMA                              ..... Appellant
                       Through      Mr. Ajay Verma with
                                    Mr. M.L. Yadav, Ms.
                                    Ananya Mitra and Mr.
                                    Gaurav Bhattacharya, Advs.

                       versus

     STATE                                     ..... Respondent
                       Through :    Ms. Ritu Gauba, APP.


     CORAM:
     HON'BLE MS. JUSTICE GITA MITTAL
     HON'BLE MR. JUSTICE J.R. MIDHA

GITA MITTAL, J. (Oral)

For detailed order, see Death Sentence Reference No.2/2012.

GITA MITTAL, J

J.R. MIDHA, J

JANUARY 29, 2013 aj

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