Ravinder Singh vs The State
2013 Latest Caselaw 773 Del

Citation : 2013 Latest Caselaw 773 Del
Judgement Date : 15 February, 2013

Delhi High Court

Ravinder Singh vs The State on 15 February, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : January 28, 2013
                              DECIDED ON : February 15, 2013


+     CRL.A. 338/2000

      RAVINDER SINGH                             .... Appellant

                        Through : Appellant in person.

                        Versus


      THE STATE                                  ..... Respondent

                        Through : Mr.M.N.Dudeja, APP for the State.
                                  Insp. Mahendru K.Mishra, PS Sarai
                                 Rohilla.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of Crl.A.No.58/2001

titled Tota Ram @ Boni Vs. The State.

(S.P.GARG) JUDGE February 15, 2013 sa

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