Hitkari Industries Ltd. & Anr vs Prashant Gupta & Anr
2013 Latest Caselaw 609 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 7th February, 2013

+    CRL. M.C. 3033/2012

     HITKARI INDUSTRIES LTD. & ANR           ..... Petitioners
                  Through: Mr. Parvinder Singh Bhullar, Advocate

                                   versus

     PRASHANT GUPTA & ANR.                   ..... Respondents
                 Through: None for the Respondent No.1.
                           Ms. Rajdipa Behura, APP for the
                           State/Respondent No.2.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Petition is disposed of in terms of the judgment passed today in Crl.M.C.3030/2012 titled 'HITKARI INDUSTRIES LTD. & ANR v. PRASHANT GUPTA & ANR..'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 07, 2013 pst