Citation : 2013 Latest Caselaw 1005 Del
Judgement Date : 28 February, 2013
$~6-28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% DECIDED ON: 28.02.2013
+ W.P.(C) 857/2013
RAMESH KUMAR ..... Petitioner
versus
UOI AND ORS ..... Respondents
W.P.(C) 867/2013 SHRI SATYA NARAIN SINGH ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 6274/2012 RAJENDER SINGH ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 6969/2012, CM APPL.18089/2012 PRADEEP KUMAR ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 6970/2012 GOURI SHANKAR SINGH ..... Petitioner versus UNION OF INDIA & OTHERS ..... Respondents W.P. (C) 7584/2012 SUBHASH CHAND ..... Petitioner versus UOI & ORS ..... Respondents W.P.(C) 7585/2012 DEVIDAS BADGUJAR ..... Petitioner versus UOI & ORS ..... Respondents
WP (C) 867/2013 with connected matters Page 1 W.P.(C) 315/2013 BIJENDRA KUMAR ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 361/2013 R.C.MANDI ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 363/2013 PREMESHWAR ROY ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 364/2013 ARUN KUMAR SETHI ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 365/2013 SUJEET KUMAR SINGH ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 366/2013 SATISH KUMAR ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 367/2013 ATUL HANDIQUE ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 368/2013 KALKA SINGH ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents
WP (C) 867/2013 with connected matters Page 2 W.P.(C) 369/2013 SARAT CHARAN SAHOO ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 370/2013 MANOHAR SALIMATH ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 371/2013 PARESH CHANDRA DEY ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 372/2013 CHANDRA MOULI ..... Petitioner versus UNIOIN OF INDIA AND ORS ..... Respondents W.P.(C) 373/2013 HARJEET SINGH ..... Petitioner versus
UNION OF INDIA AND ORS ..... Respondents W.P.(C) 404/2013 RAMESH KUMAR PATEL ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents W.P.(C) 431/2013, CM APPL.843/2013 SOHAN LAL ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents
W.P.(C) 758/2013 BHARAT SINGH ..... Petitioner versus UNION OF INDIA AND ORS ..... Respondents
WP (C) 867/2013 with connected matters Page 3 Appearance: Mr. A.K. Mishra with Mr. Ajay Tiwari and Mr. K.K. Upadhyay, Advocates for petitioners in Item Nos.12 & 14-26. Mr. Ankur Chibber, Advocate for petitioners in Item Nos.5-13.
Mr. Ravinder Agarwal, CGSC with Mr. Amit Yadav, Advocate for respondents in Item Nos.8, 9, 12, 13, 14-27. Mr. Himanshu Bajaj, CGSC on behalf of respondent Nos.1&2 in item nos.7 and 8.
Mr. Amrit Pal Singh, CGSC for respondent nos.1-4 in Item nos.10, 11 & 28. Mr. Sachin Datta, CGSC with Ms. Ritika Jhurani, Advocate for respondent nos.1-
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA
MR. JUSTICE S.RAVINDRA BHAT (OPEN COURT) For detailed order, please see judgment dated 28.02.2013 passed in W.P.(C)356/2013 tilted P. Suresh Kumar v. Union of India and Ors.
S. RAVINDRA BHAT (JUDGE)
SUDERSHAN KUMAR MISRA (JUDGE) FEBRUARY 28, 2013 /vks/
WP (C) 867/2013 with connected matters Page 4
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!