Rajasthan State Road Transport vs K.S. Mohana & Ors.
2012 Latest Caselaw 5878 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                              Reserved on: 6th September, 2012
                                           Pronounced on: 28th September, 2012
+    MAC.APP. 100/2009

     RAJASTHAN STATE ROAD TRANSPORT
     CORPORATION LTD.                           ..... Appellant
                  Through: Mr.Kailash Vasdev, Sr.Advocate with
                           Ms. Ritu Bhardwaj, Advocate
                           Mr.S.Singhvi, Advocate

                   versus

     K.S. MOHANA & ORS.                               .... Respondents
                   Through:         Mr.Ashok Popli, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                              JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP. 224/2004 titled 'R.S.R.T. CORPN. LTD. v. K.S. MOHANA KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE SEPTEMBER 28, 2012 vk