Naresh Sharma vs State (N.C.T.) Of Delhi
2012 Latest Caselaw 5834 Del

Citation : 2012 Latest Caselaw 5834 Del
Judgement Date : 27 September, 2012

Delhi High Court

Naresh Sharma vs State (N.C.T.) Of Delhi on 27 September, 2012

Author: A. K. Pathak

          HIGH COURT OF DELHI: NEW DELHI
+          CRL. APPEAL No. 1306/2011
%
                     Judgment reserved on 11th September, 2012
                     Judgement delivered on 27th September, 2012

NARESH SHARMA                                 ......Appellant
            Through:         Mr. Sudhir Nandrajog, Sr. Adv.
                                 with Mohd. Faraz, Adv.

                       Versus

STATE (N.C.T.) OF DELHI                         ....Respondent
                     Through:      Mr. Mukesh Gupta, APP with
                                   SI Ved Parkash, P.S.
                                   Jahangirpuri.


A.K. PATHAK, J.

For order see Crl. Appeal No.1305/2011.

A.K. PATHAK, J

September 27, 2012 ga

Download the LatestLaws.com Mobile App