Om Prakash Tiwari & Ors. vs Transport Department Of Delhi
2012 Latest Caselaw 5601 Del

Citation : 2012 Latest Caselaw 5601 Del
Judgement Date : 17 September, 2012

Delhi High Court

Om Prakash Tiwari & Ors. vs Transport Department Of Delhi on 17 September, 2012

Author: Rajiv Sahai Endlaw

          *IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                 Date of decision: 17th September, 2012

+                            W.P.(C) No.6547/2011

       OM PRAKASH TIWARI & ORS.                 ..... Petitioners
                   Through: Mr. Praveen Agarwal with Mr. Rajesh
                            Ranjan Singh, Mr. Zahid Ali & Mr.
                            Anand Verdhan Maitreya, Advs.

                                   Versus

    TRANSPORT DEPARTMENT OF DELHI             ...Respondent

Through: Mr. Najmi Waziri with Ms. Neha Kapoor, Advs. for GNCTD. CORAM :-

HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

RAJIV SAHAI ENDLAW, J

For judgment, see W.P.(C) No.2878/2011 Titled Sitaram Mehto &

Ors. Vs. Govt. of NCT of Delhi.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE SEPTEMBER 17, 2012/'gsr'

Download the LatestLaws.com Mobile App